Delhi High Court - Orders
Gujarat Gas Limited vs Petroleum And Natural Gas Regulatory ... on 26 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~34 to 54.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 254/2021 and CM APPL. Nos. 26676/2021, 34446/2021,
46637/2021 and 44724/2022
GUJARAT GAS LIMITED ..... Appellant
versus
PETROLEUM AND NATURAL
GAS REGULATORY BOARD ..... Respondent
+ W.P.(C) 2795/2022 and CM APPL. No. 8078/2022
ADANI TOTAL GAS LIMITED ..... Petitioner
Versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .... Respondents
+ W.P.(C) 9374/2015 and CM APPL. Nos. 21790/2015, 21791/2015
& 4231/2016
INDRAPRASTHA GAS LIMITED ..... Petitioner
versus
PETROLEUM & NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 11148/2020
MAHANAGAR GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 9711/2020 and CM APPL. Nos. 31041/2020, 11350/2022
& 31858/2022
MAHANAGAR GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 1017/2021 and CM APPL. No. 2821/2021
GUJARAT GAS LIMITED ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR ..... Respondents
+ W.P.(C) 407/2021 and CM APPL. Nos. 1085/2021, 41014/2021 &
6225/2022
INDRAPRASTHA GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 3660/2022 and CM APPL. No. 10849/2022
GREEN GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 3266/2022 and CM APPL. No. 9496/2022
M/S BHAGYANAGAR GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 3116/2022 and CM APPL. No. 9059/2022
AAVANTIKA GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 3268/2022 and CM APPL. No. 9513/2022
GAIL GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD ..... Respondent
+ W.P.(C) 3322/2022 and CM APPL. No. 9668/2022
CENTRAL U.P GAS LIMITED ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 08:30:10
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .... Respondents
+ W.P.(C) 3340/2022 and CM APPL. No. 9739/2022
GODAVARI GAS PRIVATE LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 3369/2022 and CM APPL. Nos. 9845/2022 & 9847/2022
SABARMATI GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 3911/2022 and CM APPL. No. 11635/2022
TRIPURA NATURAL GAS COMPANY LIMITED THROUGH
ITS GENERAL MANAGER (PROJECT) .... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY ..... Respondent
+ W.P.(C) 3913/2022 and CM APPL. No. 11641/2022
VADODARA GAS LIMITED THROUGH ITS COMPANY
SECRETARY AND HOD(HR) ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY ..... Respondent
+ W.P.(C) 4007/2022 and CM APPL. No. 12000/2022
TORRENT GAS MORADABAD LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 4122/2022 and CM APPL. No. 12288/2022
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 08:30:10
SANWARIYA GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 4481/2022 and CM APPL. No. 13359/2022
MAHARASHTRA NATURAL GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
AND ANR ..... Respondents
+ W.P.(C) 11078/2022 and CM APPL. No. 32494/2022
RAJASTHAN STATE GAS LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
+ W.P.(C) 11148/2022 and CM APPL. Nos. 32761/2022 &
32762/2022
M/S ASSAM GAS COMPANY LIMITED ..... Petitioner
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
MEMO OF APPEARANCE
For Petitioners:
Mr. Parag P. Tripathi, Sr. Advocate with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms. Vatsla Bhatia and Mr. Anirudh
Dusaj, Advocates in LPA 254/2021.
Mr. Parag P. Tripathi, Sr. Advocate with Mr. Saurav Agrawal, Mr.
Trinath Tadakamalla, Mr. Ishaan Chhaya, Mr. Anshuman Chowdhury,
and Ms. Nisha Bhatia, Advocate in W.P.(C) 11148/2020 &
9711/2020.
Mr. Parag P. Tripathi, Sr. Advocate with Ms. Chand Chopra, Mr.
Vipul Makwana, Mr. Gautam Yadav, Advocates in W.P.(C)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 08:30:11
1017/2021
Mr. Darpan Wadhwa, Senior Advocate with Ms. Hancy Maini, Ms.
Akanksha Thapa, Mr. Lakshaya Khanna, Advocates in W.P.(C)
2795/2022
Mr. Molshree Bhatnagar and Mr. Nimesh Jha, Advocates in W.P.(C)
No. 11148/2022.
Mr. Manoj Maini, Ms. Akanksha Thapa and Mr. Lakshya Khanna,
Advocates in W.P.(C) Nos. 9374/2015, 3116/2022, 3268/2022,
3340/2022 & 11078/2022.
Mr. Deepayan Mandal, Mr. Naman Varma, Mr. Anshuman
Chaowdhary and Mr. Mridul Bansal, Advocates in W.P.(C) 407/2021
Mr. Saurav Aggarwal, Mr. Anshuman Chowdhary, Advocates in
W.P.(C) 407/2021.
Ms. Hancy Maini, Ms. Akanksha Thapa, Mr. Lakshaya Khanna,
Advocates in W.P.(C) Nos. 3116/2022, 3268/2022, 3340/2022,
11078/2022
Ms. Chand Chopra and Mr. Gautam Yadav, Advocates in W.P.(C)
Nos. 1017/2021 & 3369/2022.
Mr. Deepayan Mandal, Mr. Mridul Bansal and Mr. Naman Varma,
Advocates in W.P.(C) No. 407/2021.
Mr. N. L. Ganapathi and Mr. Sidhant Garg, Advocates in W.P.(C)
Nos. 3911/2022 & 3913/2022.
Ms. Chand Chopra, Mr. Vipul Makwana, Mr. Gautam Yadav,
Advocates in W.P.(C) 3369/2022
Mr. N L Ganapathi, Mr. Sidhant Garg, Advocates in W.P.(C) Nos.
3911/2022, 3913/2022
Mr. K. K. Rai, Sr. Advocate with Mr. S. K. Pandey, Mr. Anshul Rai,
Mr. Awanish Kumar, Mr. Chandrasekhar A. Chakalabbi, Ms. Sreoshi
Chatterjee, Mr. D. Girish Kumar, Ms. Medha Tandon, and Mr.
Anupam Jain, Advocates in W.P.(C) Nos. 9374/2015 & 3266/2022.
Mr. Parag P Tripathi, Senior Advocate with Mr. Gaurav Juneja, Mr.
Aayush Jain, Mr. Arjit Oswal, Advocates in W.P.(C) Nos. 4007/2022,
4122/2022
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 08:30:11
Mr. S. K. Pandey, Mr. Anshul Rai, Mr. Awanish Kumar, Mr.
Chandrashekhar A. C., Ms. Sreoshi Chatterjee and Mr. Anupam Jain,
Advocates in W.P.(C) No. 3266/2022 & 3322/2022.
Mr. Arjit Oswal, Advocate in W.P.(C) No. 4007/2022 & 4122/2022.
Mr. Sacchin Puri, Senior Advocate with Mr. Niraj Kumar, Mr. A. V.
S. Subramanyam, Mr. Kamil Khan, Mr. Shweta Arora and Ms. Nidhi
Rana, Advocates in W.P.(C) No. 4481/2022.
For Respondents:
Mr. Sanjay Jain, ASG with Mr. Utkarsh Sharma, Mr. Mohit
Buddhiraja, Mr. Arkaj Kumar, Mr. Nishank Tripathi ad Ms. Tanya
Aggarwal for Respondent / PNGRB in all the matters.
Mr. Chetan Sharma, ASG with Mr. Apoorv Kurup, CGSC, Mr.
Ojaswa Pathak, Mr. Akhil Hasija and Mr. Amit Gupta, Advocates for
Respondent No.2/ UOI in W.P.(C) Nos. 2795/2022, 3660/2022,
3266/2022, 3116/2022, 3322/2022, 3369/2022, 4007/2022,
11078/2022 & 11148/2022.
Ms. Monika Arora, CGSC with Mr. Subhrodeep Saha and Mr. Yash
Tyagi, Advocates for Respondent in W.P.(C) No. 9374/2015 .
Ms. Pratima N. Lakra, CGSC with Ms. Vanya Bajaj, Advocate for
Respondent/ UOI in W.P.(C) Nos. 11148/2020 & 9711/2020.
Mr. Kirtiman Singh, CGSC with Mr. Waize Ali Noor and Ms. Shreya
V. Mehra, Advocates for Respondent/ UOI in W.P.(C) No. 407/2021.
Mr. Deepak Tanwar, Govt. Pleader with Mr. Hitesh Batra, Mr. Sagar
Shresht, Advocates for Respondent/ UOI in W.P.(C) No. 3340/2022.
Mr. Paras Kuhad, Senior Advocate with Mr. Piyush Joshi, Ms. Suniti
Yadava, Ms. Meghna Sengupta, Mr. Jitin Chaturvedi, Mr. Shuiab
Hussein, Ms. Vatsla Bhatia, Advocates in CM APPL. 44724/2022 for
Intervenors in LPA 254/2021.
Mr. Nimesh Jha and Ms. Molshree Bhatnagar, Advocates for AGCL
in W.P.(C) 11148/2020.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 08:30:11
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 26.05.2023 At the joint request of the Parties, list the matter on 21.07.2023. Interim order to continue.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 26, 2023 aks This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:30:11