Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 075] [Entire Act] State of Maharashtra - Subsection Section 075(36) in The Maharashtra Shops and Establishments Act, 1948 (36)G- 1, G-2 & G-3, SonalBldg., Shere Punjab, Mahakali, Andheri (East), Mumbai-400 093.
