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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(5) in The Mizo District (Forest) Act, 1955

(5)Any one contravening the provisions of this section shall be punished with imprisonment for a term which may extend to six months or with fine which may extend to five hundred rupees or with both.