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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)The Compensation Officer shall also determine the amount of local rates or cesses payable for each khata in accordance with the provisions of Chapter XII of the Revenue Manual.