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[Cites 0, Cited by 0] [Section 226(1)] [Section 226] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 226(1)(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(b)the offer document for the rights offering of the securities of the issuer has been filed and reviewed by the securities regulator in the home country of the issuer;