Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39N(2)] [Section 39N] [Entire Act] State of Maharashtra - Subsection Section 39N(2)(xi) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (xi)any other purposes necessary for execution of the functions assigned to the State Marketing Board under this Act or as directed by the State Government.