Bombay High Court
M/S Container Corporation Of India Ltd. ... vs M/S Kandla Cargo Handlers, Mumbai Thr. ... on 9 January, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
1 sa275.17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
SECOND APPEAL NO.275 OF 2017
[M/s. Container Corporation of India Limited .vs. M/s. Kandla Cargo Handlers]
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri Moharir, Advocate for appellant.
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CORAM : MRS. SWAPNA JOSHI, J.
DATED : JANUARY 09, 2019.
As per practice Note no.20 printing of paper-book is dispensed with. However, the learned Advocate for the appellant is directed to file private paper-book within a period of eight weeks.
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