Delhi High Court - Orders
Mohd Rizwan & Anr vs M/S Sunworld Residency Pvt Ltd & Anr on 26 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 437/2019
MOHD RIZWAN & ANR. ..... Petitioners
Through: Mr Varun Kapur, Advocate.
versus
M/S SUNWORLD RESIDENCY PVT
LTD & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 26.04.2022
1. None appears for the respondent.
2. The learned counsel appearing for the petitioner states that he had informed Mr Pranav Kishore Jha, learned counsel who had entered appearance on behalf of the respondent, regarding the present date of hearing.
3. In the interest of justice, renotify on 08.07.2022.
VIBHU BAKHRU, J APRIL 26, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:29.04.2022