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Delhi High Court - Orders

Mohd Rizwan & Anr vs M/S Sunworld Residency Pvt Ltd & Anr on 26 April, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~18
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 437/2019
                                 MOHD RIZWAN & ANR.                                  ..... Petitioners
                                             Through:               Mr Varun Kapur, Advocate.

                                                     versus

                                 M/S SUNWORLD RESIDENCY PVT
                                 LTD & ANR.                                            ..... Respondents
                                              Through: None.
                                 CORAM:
                                 HON'BLE MR. JUSTICE VIBHU BAKHRU
                                              ORDER

% 26.04.2022

1. None appears for the respondent.

2. The learned counsel appearing for the petitioner states that he had informed Mr Pranav Kishore Jha, learned counsel who had entered appearance on behalf of the respondent, regarding the present date of hearing.

3. In the interest of justice, renotify on 08.07.2022.

VIBHU BAKHRU, J APRIL 26, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:29.04.2022