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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(d) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(d)the standard of construction and maintenance of the creches shall be such as may be specified in this behalf by the Labour Commissioner, UP;