Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(g) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(g)"Physiotherapy" means a branch of modern medical science which includes examination, assessment, interpretation, physical test, planning and execution of Physiotherapy treatment and to advice, instructions to any person preparatory to or for the purpose of or in connection with preventing, correcting, alleviating and limiting dysfunction, acute and chronic bodily malfunction including life saving measures via chest physiotherapy in the intensive care units, curing physical disorders or disability promoting physical fitness, facilitating healing and pain relief and treatment of physical and psychosomatic disorders through modulating physiological and physical responses using physical agents, activities and devices including exercises, mobilization, manipulation, therapeutic ultrasound, electrical, thermal agents and electrotherapy and to facilitate similar other techniques for physiotherapy treatment and prevention;