Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 10 June, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/8
GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1234/2020
1:MOHAMED MUSTAFA
S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet. 136/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
Page No.# 2/8 2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:MOHAMMED MUSTAFA S/O- HAJI MD. HANIF R/O- ISLAMPUR GUWAHATI- 781007.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : Review.Pet. 135/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:M/S OASIS ENTERPRISES A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD DHIRENPARA GUWAHATI-22 REP. BY ITS PROPRIETOR SARFARZ ALI Page No.# 3/8 AGED ABOUT 34 YEARS.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : Review.Pet. 139/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:SRI KISHOR SINGH S/O- LATE RAGHU PRASAD SINGH R/O- NOONMATI BISNU RABHA NAGAR GUWAHATI- 781120.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : WP(C) 1235/2020 1:M/S. OASIS ENTERPRISES A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A.K. DEB ROAD DHIRENPARA GUWAHATI-25 REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS Page No.# 4/8 VERSUS 1:THE STATE OF ASSAM AND 2 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM ENVIRONMENT AND FOREST DEPTT. DISPUR GUWAHATI-6 2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE) ASSAM PANZABARI GUWAHATI-37 3:THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI-05 Advocate for the Petitioner : MR. D DAS SR. ADV Advocate for the Respondent : GA ASSAM Linked Case : Review.Pet. 138/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:SRI RANJIT KAUSHIK S/O- LATE DHIREN SABHAPANDIT R/O- H/NO. 10 PINAKI PATH ZOO ROAD TINIALI Page No.# 5/8 GUWAHATI DIST.- KAMRUP(M) ASSAM- 781003.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : Review.Pet. 134/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:MD. KASAIM S/O- LATE HAJI KAMRUDDIN R/O- NEAR GMC MARKET PALTAN BAZAR GUWAHATI- 781008.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : Review.Pet. 140/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT Page No.# 6/8 DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:MD. YASIN S/O- LATE HAJI IMBRAHIM R/O- NOTBOMBA SIJUBARI HATIGAON GUWAHATI- 781038.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : Review.Pet. 137/2019 1:THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS 1:SANJIV KR. ROY Page No.# 7/8 S/O- SRI LAKHINDAR RAY R/O- SENAPATI ROAD SILPUKHRI GUWAHATI- 781003.
Advocate for the Petitioner : MR. D MOZUMDER Advocate for the Respondent : MR. H NATH Linked Case : WP(C) 1236/2020 1:MD. YASIN S/O LATE HAJI IBRAHIM R/O NOTBOMA SIJUBARI HATIGAON GUWAHATI-781038 KAMRUP(M) ASSAM VERSUS 1:THE STATE OF ASSAM AND 2 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-6 2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE) ASSAM PANJABARI GUWAHATI-37 3:THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI-05 Advocate for the Petitioner : MR. D DAS SR. ADV Advocate for the Respondent : GA ASSAM Page No.# 8/8 BEFORE HON'BLE MR.JUSTICE N. KOTISWAR SINGH order 10-06-2020 Mr. P.K. Pathak, learned counsel appearing on behalf of Mr. P.N. Goswami, learned Standing Counsel, Forest Department, prays for listing these matters on 15.06.2020, to which Mr. D. Das, learned Senior Counsel for the petitioner in WP(C) No.1234/2020, WP(C) No.1235/2020 and WP(C) No.1236/2020 has no objection.
Prayer is allowed.
List the matters on 15.06.2020.
JUDGE Comparing Assistant