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Income Tax Appellate Tribunal - Bangalore

Mrs. Jennifer Bhide, Bangalore vs Assessee on 8 October, 2010

SP.60/Bang/2010                                                Page - 1




         IN THE INCOME TAX APPELLATE TRIBUNAL
            BANGALORE BENCH 'A', BANGALORE

      BEFORE DR. O. K. NARAYANAN, VICE PRESIDENT
                          AND
       SHRI. GEORGE GEORGE K, JUDICIAL MEMBER

                    Stay petition No.60/Bang/2010
                    (In I.T.A No.1100/Bang/2010)
                     (Assessment Year : 2007-08)

Mrs. Jennifer Bhide,
No.19, Miller Tank Bund Road,
Kaveriyappa Layout, Bangalore 560 052               ..    Applicant

v.

Deputy Commissioner Income-tax,
International Taxation, Bangalore                   ..    Respondent

Applicant by : Shri. Ramasubramaniyan, CA
Respondent by : Smt. Preethi Garg, Commissioner of Income-tax-III

                               ORDER

PER DR. O. K. NARAYANAN, VICE PRESIDENT :

The petitioner has made out a prima facie case. The collection of the outstanding demand in this file is stayed till 31.01.2011 or till the disposal of the appeal whichever is earlier.

2. The appeal stands posted to 14.12.2010. Notice waived.

3. In result, stay petition is allowed.

SP.60/Bang/2010 Page - 2 Order pronounced on Friday, the 08th day of October, 2010, at Bangalore.

         Sd/-                           Sd/-

 (GEORGE GEORGE K)               (DR. O. K. NARAYANAN)
   JUDICIAL MEMBER                 VICE PRESIDENT