Income Tax Appellate Tribunal - Bangalore
Mrs. Jennifer Bhide, Bangalore vs Assessee on 8 October, 2010
SP.60/Bang/2010 Page - 1
IN THE INCOME TAX APPELLATE TRIBUNAL
BANGALORE BENCH 'A', BANGALORE
BEFORE DR. O. K. NARAYANAN, VICE PRESIDENT
AND
SHRI. GEORGE GEORGE K, JUDICIAL MEMBER
Stay petition No.60/Bang/2010
(In I.T.A No.1100/Bang/2010)
(Assessment Year : 2007-08)
Mrs. Jennifer Bhide,
No.19, Miller Tank Bund Road,
Kaveriyappa Layout, Bangalore 560 052 .. Applicant
v.
Deputy Commissioner Income-tax,
International Taxation, Bangalore .. Respondent
Applicant by : Shri. Ramasubramaniyan, CA
Respondent by : Smt. Preethi Garg, Commissioner of Income-tax-III
ORDER
PER DR. O. K. NARAYANAN, VICE PRESIDENT :
The petitioner has made out a prima facie case. The collection of the outstanding demand in this file is stayed till 31.01.2011 or till the disposal of the appeal whichever is earlier.
2. The appeal stands posted to 14.12.2010. Notice waived.
3. In result, stay petition is allowed.
SP.60/Bang/2010 Page - 2 Order pronounced on Friday, the 08th day of October, 2010, at Bangalore.
Sd/- Sd/- (GEORGE GEORGE K) (DR. O. K. NARAYANAN) JUDICIAL MEMBER VICE PRESIDENT