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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(3)(l) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

(l)the foster parent(s) should be willing to take the child for regular (at least once a month in the case of infants) check-ups to a paediatrician approved by the agency.