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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995

(a)"Appellate authority" means an Officer of the Government not below the rank of Secretary to the Government appointed by notification in the Gazette for the purpose of section-12;