Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Punjab - Subsection Section 50(1)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (d)report of the initial interaction with the juvenile or child, information from family members, relatives, community, friends and miscellaneous information;