Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Maharashtra - Subsection Section 135(c) in The Maharashtra Village Panchayats Act, 1959 (c)perform such other functions as are imposed by this Act, and as the State Government may from time to time prescribe.
