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Gauhati High Court

Page No.# 1/7 vs Subodh Kumar Singh And Anr on 24 November, 2023

Author: Suman Shyam

Bench: Suman Shyam

                                                                 Page No.# 1/7

GAHC010222842023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Cont.Cas(C)/614/2023

         MANZURAL HAQUE LASKAR AND 7 ORS
         S/O- LATE MAHIBUR RAHMAN LASKAR, R/O- VILL.- MANIKPUR, P.O.
         RAJNAGAR, P.S. SILCHAR, DIST. CACHAR, ASSAM

         2: LAL MOHAN GOALA
          S/O- LATE HARIHOR GOALA
          R/O- FAKIRTILLA
          P.O. REC (NIT) SILCHAR
          DIST. CACHAR
         ASSAM

         3: MOSARAF HUSSAIN BARBHUIYA
          S/O- AKADDAS ALI BARBHUIYA
          R/O- VILL.- BARIKNAGAR PT-(I) P.O. REC (NIT)
          SILCHAR
          DIST. CACHAR
         ASSAM

         4: KUNTI NUNIA
          D/O- LATE GAYA PRASAD
          R/O- VILL.- FAKIRTILLA
          P.O. REC (NIT)
          SILCHAR
          DIST. CACHAR
         ASSAM

         5: SUJASH NATH
          S/O- LATE JITENDRA CH. NATH
          R/O- VILL.- DUDHPATHIL-V
          MASUGHAT
          DIST. CACHAR
         ASSAM

         6: MANINDRA SARKAR
                                                                   Page No.# 2/7

             S/O- LATE LAL MOHAN SARKAR
             R/O- VILL. AND P.O. SAIDPUR PT-(II)
             DIST. CACHAR
             ASSAM

            7: BIJOY KUMAR BARHI
             S/O- LATE HARI BARHI
             R/O- VILL.- BHORAKHAI PT-(II)
             P.O. REC (NIT)
             SILCHAR DIST. CACHAR
            ASSAM

            8: SEW NANDAN KURMI
             S/O- LATE MANIK PRASAD KURMI BHORAKHAI TE
             FAKRITILLA
             P.O. REC (NIT)
             SILCHAR
             DIST. CACHAR
            ASSA

            VERSUS

            SUBODH KUMAR SINGH AND ANR
            DIRECTOR GENERAL, NATIONAL TESTING AGENCY, FIRST FLOOR NSIC-
            MDBP BUILDING, OKHLA INDUSTRIES AREA, NEW DELHI-110020.

            2:KRISHNALAL BAISHNAB
            THE REGISTRAR
             NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             CACHAR
            ASSAM
             PIN- 788010

Advocate for the Petitioner   : MR. A R BHUYAN

Advocate for the Respondent :




             Linked Case : WP(C)/5046/2023

            MANZURUL HAQUE LASKAR AND 9 ORS
            S/O LATE MAHIBUR RAHMAN LASKAR
            R/O VILL- MANIKPUR
                                 Page No.# 3/7

P.O.-RAJNAGAR
P.S.-SILCHAR AND DIST- CACHAR
ASSAM

2: LAL MOHAN GOALA
S/O LT. HARIHOR GOALA
 R/O FAKIRTILLA
 P.O.-REC (NIT)
 SILCHAR
 DIST- CACHAR
ASSAM

3: MOSARAF HUSSAIN BARBHUIYA
S/O AKADDAS ALI BARBHUIYA
R/O VILL-BARIKNAGAR PT-(I)
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM

4: MRS. KUNTI NUNIA
D/O LATE GAYA PARASAD
R/O FAKIRTILLA
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM

5: SUJASH NATH
S/O LT. JITENDRA CH. NATH
R/O DUDHPATHIL-V
MASUGHAT
DIST-CACHAR
ASSAM

6: TARA BAHADUR TAPA
D/O LAL BAHADUR TAPA
R/O QTR NO. 10
NIT CAMPUS
GD-IV
P.O.-BHARAKHAI (NIT)
DIST-CACHAR
ASSAM

7: SUDAM VERMA
S/O GAURI SANKAR VERMA
R/O FAKIRTILLA
P.O.-REC (NIT)
                                                    Page No.# 4/7

SILCHAR
DIST-CACHAR
ASSAM

8: MANINDRA SARKAR
S/O LT. LAL MOHAN SARKAR
R/O VILL AND P.O.-SAIDPUR PT-(II)
DIST- CACHAR
ASSAM

 9: BIJOY KUMAR BARHI
S/O LT. HARI BARHI
 R/O VILL-BHORAKHAI-PT-(II)
P.O.-REC (NIT)
 SILCHAR
 DIST-CACHAR
ASSAM

10: SEW NANADAN KURMI
S/O LT. MANIK PRASAD KURMI BHORAKHAI TE
FAKIRTILLA
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM
VERSUS

THE UNION OF INDIA AND 4 ORS
TO BE REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION
(HUMAN RESOURCE DEVELOPMENT)
SHASTRI BHAWAN
NEW DELHI

2:THE DIRECTOR
 NATIONAL INSTITUTE OF TECHNOLOGY
 SILCHAR
CACHAR
ASSAM
 3:THE CHAIRMAN BOARD OF GOVERNORS
 NATIONAL INSTITUTE OF TECHNOLOGY
 SILCHAR
CACHAR
ASSAM
 4:THE REGISTRAR
 NATIONAL INSTITUTE OF TECHNOLOGY
 SILCHAR
CACHAR
ASSAM
                                                                  Page No.# 5/7

5:THE NATIONAL TESTING AGENCY
REPRESENTED BY THE DIRECTOR GENERAL
FIRST FLOOR
NSIC-MDBP BUILDING
OKHLA INDUSTRIAL ESTATE
NEW DELHI
------------
Advocate for : MR. A R BHUYAN
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS



Linked Case : WP(C)/5406/2023

NIT WORKERS UNION AND 2 ORS.
VIDE REGISTRATION NO. 1027 HAED OFFICE AT PARK ROAD
SILCHAR-01
DIST-CACHAR
ASSAM
REPRESENTED BY ITS SECRETARY SRI CHAMPA LAL GORH
S/O LATE PURAN GORH
VILL- BHORAKHAI TEA GARDEN
P.O.-NIT SILCHAR
PIN-788010

2: CHAMPA LAL GORH
S/O LATE PURAN GORH
VILL- BHORAKHAI
TEA GARDEN
 P.O.-NIT SILCHAR
 PIN-788010

3: SAHAB UDDIN LASKAR
S/O ANOWAR ALI LASKAR
VILL- BARIK NEEGAR
PT-II
P.O.-NIT
SILCHAR
PIN-788010
ASSAM
VERSUS

THE UNION OF INDIA AND 4 ORS
TO BE REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION
(HUMAN RESOURCE DEVELOPMENT)
SHASTRI BHAWAN
NEW DELHI.
                                                                                        Page No.# 6/7

         2:THE DIRECTOR
          NATIONAL INSTITUTE OF TECHNOLOGY
          SILCHAR
         CACHAR
         ASSAM
          3:THE CHAIRMAN
          BOARD OF GOVERNORS
          NATIONAL INSTITUTE OF TECHNOLOGY
          SILCHAR
         CACHAR
         ASSAM
          4:THE REGISTRAR
          NATIONAL INSTITUTE OF TECHNOLOGY
          SILCHAR
         CACHAR
         ASSAM
          5:THE NATIONAL TESTING AGENCY
         REPRESENTED BY THE DIRECTOR GENERAL
          FIRST FLOOR
          NSIC-MDBP BUILDING
          INDUSTRIAL ESTATE
          NEW DELHI
          OKHLA
          ------------
         Advocate for : MR. M J BARUAH
         Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                             ORDER

24.11.2023 Heard Mr. F. H. Laskar, learned counsel for the petitioners. Also heard Mr. K. Biswakarma, learned counsel for the respondent No.2. Mr. K. Gogoi, learned counsel is present for the respondent No.1. Alleging wilful disobedience of the order dated 01.09.2023 passed by this Court in WP(C) No.5046/2023, this Contempt Case has been filed. Mr. Biswakarma has produced a copy of the written instruction dated 14.09.2023 to submit that there is no violation of the order of this Court in as much as the NIT will not fill up Page No.# 7/7 the post of Junior Assistant and Senior Assistant without the leave of the Court. If that be so, there is no case to proceed against the respondents for contempt of the Court.

By retaining a copy of the written instruction dated 14.09.2023 in the record of this case, Contempt Case No.614/2023 stands closed. Registry to list the connected matters for orders after two weeks.

JUDGE Comparing Assistant