Gauhati High Court
Page No.# 1/7 vs Subodh Kumar Singh And Anr on 24 November, 2023
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/7
GAHC010222842023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/614/2023
MANZURAL HAQUE LASKAR AND 7 ORS
S/O- LATE MAHIBUR RAHMAN LASKAR, R/O- VILL.- MANIKPUR, P.O.
RAJNAGAR, P.S. SILCHAR, DIST. CACHAR, ASSAM
2: LAL MOHAN GOALA
S/O- LATE HARIHOR GOALA
R/O- FAKIRTILLA
P.O. REC (NIT) SILCHAR
DIST. CACHAR
ASSAM
3: MOSARAF HUSSAIN BARBHUIYA
S/O- AKADDAS ALI BARBHUIYA
R/O- VILL.- BARIKNAGAR PT-(I) P.O. REC (NIT)
SILCHAR
DIST. CACHAR
ASSAM
4: KUNTI NUNIA
D/O- LATE GAYA PRASAD
R/O- VILL.- FAKIRTILLA
P.O. REC (NIT)
SILCHAR
DIST. CACHAR
ASSAM
5: SUJASH NATH
S/O- LATE JITENDRA CH. NATH
R/O- VILL.- DUDHPATHIL-V
MASUGHAT
DIST. CACHAR
ASSAM
6: MANINDRA SARKAR
Page No.# 2/7
S/O- LATE LAL MOHAN SARKAR
R/O- VILL. AND P.O. SAIDPUR PT-(II)
DIST. CACHAR
ASSAM
7: BIJOY KUMAR BARHI
S/O- LATE HARI BARHI
R/O- VILL.- BHORAKHAI PT-(II)
P.O. REC (NIT)
SILCHAR DIST. CACHAR
ASSAM
8: SEW NANDAN KURMI
S/O- LATE MANIK PRASAD KURMI BHORAKHAI TE
FAKRITILLA
P.O. REC (NIT)
SILCHAR
DIST. CACHAR
ASSA
VERSUS
SUBODH KUMAR SINGH AND ANR
DIRECTOR GENERAL, NATIONAL TESTING AGENCY, FIRST FLOOR NSIC-
MDBP BUILDING, OKHLA INDUSTRIES AREA, NEW DELHI-110020.
2:KRISHNALAL BAISHNAB
THE REGISTRAR
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
PIN- 788010
Advocate for the Petitioner : MR. A R BHUYAN
Advocate for the Respondent :
Linked Case : WP(C)/5046/2023
MANZURUL HAQUE LASKAR AND 9 ORS
S/O LATE MAHIBUR RAHMAN LASKAR
R/O VILL- MANIKPUR
Page No.# 3/7
P.O.-RAJNAGAR
P.S.-SILCHAR AND DIST- CACHAR
ASSAM
2: LAL MOHAN GOALA
S/O LT. HARIHOR GOALA
R/O FAKIRTILLA
P.O.-REC (NIT)
SILCHAR
DIST- CACHAR
ASSAM
3: MOSARAF HUSSAIN BARBHUIYA
S/O AKADDAS ALI BARBHUIYA
R/O VILL-BARIKNAGAR PT-(I)
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM
4: MRS. KUNTI NUNIA
D/O LATE GAYA PARASAD
R/O FAKIRTILLA
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM
5: SUJASH NATH
S/O LT. JITENDRA CH. NATH
R/O DUDHPATHIL-V
MASUGHAT
DIST-CACHAR
ASSAM
6: TARA BAHADUR TAPA
D/O LAL BAHADUR TAPA
R/O QTR NO. 10
NIT CAMPUS
GD-IV
P.O.-BHARAKHAI (NIT)
DIST-CACHAR
ASSAM
7: SUDAM VERMA
S/O GAURI SANKAR VERMA
R/O FAKIRTILLA
P.O.-REC (NIT)
Page No.# 4/7
SILCHAR
DIST-CACHAR
ASSAM
8: MANINDRA SARKAR
S/O LT. LAL MOHAN SARKAR
R/O VILL AND P.O.-SAIDPUR PT-(II)
DIST- CACHAR
ASSAM
9: BIJOY KUMAR BARHI
S/O LT. HARI BARHI
R/O VILL-BHORAKHAI-PT-(II)
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM
10: SEW NANADAN KURMI
S/O LT. MANIK PRASAD KURMI BHORAKHAI TE
FAKIRTILLA
P.O.-REC (NIT)
SILCHAR
DIST-CACHAR
ASSAM
VERSUS
THE UNION OF INDIA AND 4 ORS
TO BE REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION
(HUMAN RESOURCE DEVELOPMENT)
SHASTRI BHAWAN
NEW DELHI
2:THE DIRECTOR
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
3:THE CHAIRMAN BOARD OF GOVERNORS
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
4:THE REGISTRAR
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
Page No.# 5/7
5:THE NATIONAL TESTING AGENCY
REPRESENTED BY THE DIRECTOR GENERAL
FIRST FLOOR
NSIC-MDBP BUILDING
OKHLA INDUSTRIAL ESTATE
NEW DELHI
------------
Advocate for : MR. A R BHUYAN
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS
Linked Case : WP(C)/5406/2023
NIT WORKERS UNION AND 2 ORS.
VIDE REGISTRATION NO. 1027 HAED OFFICE AT PARK ROAD
SILCHAR-01
DIST-CACHAR
ASSAM
REPRESENTED BY ITS SECRETARY SRI CHAMPA LAL GORH
S/O LATE PURAN GORH
VILL- BHORAKHAI TEA GARDEN
P.O.-NIT SILCHAR
PIN-788010
2: CHAMPA LAL GORH
S/O LATE PURAN GORH
VILL- BHORAKHAI
TEA GARDEN
P.O.-NIT SILCHAR
PIN-788010
3: SAHAB UDDIN LASKAR
S/O ANOWAR ALI LASKAR
VILL- BARIK NEEGAR
PT-II
P.O.-NIT
SILCHAR
PIN-788010
ASSAM
VERSUS
THE UNION OF INDIA AND 4 ORS
TO BE REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION
(HUMAN RESOURCE DEVELOPMENT)
SHASTRI BHAWAN
NEW DELHI.
Page No.# 6/7
2:THE DIRECTOR
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
3:THE CHAIRMAN
BOARD OF GOVERNORS
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
4:THE REGISTRAR
NATIONAL INSTITUTE OF TECHNOLOGY
SILCHAR
CACHAR
ASSAM
5:THE NATIONAL TESTING AGENCY
REPRESENTED BY THE DIRECTOR GENERAL
FIRST FLOOR
NSIC-MDBP BUILDING
INDUSTRIAL ESTATE
NEW DELHI
OKHLA
------------
Advocate for : MR. M J BARUAH
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
24.11.2023 Heard Mr. F. H. Laskar, learned counsel for the petitioners. Also heard Mr. K. Biswakarma, learned counsel for the respondent No.2. Mr. K. Gogoi, learned counsel is present for the respondent No.1. Alleging wilful disobedience of the order dated 01.09.2023 passed by this Court in WP(C) No.5046/2023, this Contempt Case has been filed. Mr. Biswakarma has produced a copy of the written instruction dated 14.09.2023 to submit that there is no violation of the order of this Court in as much as the NIT will not fill up Page No.# 7/7 the post of Junior Assistant and Senior Assistant without the leave of the Court. If that be so, there is no case to proceed against the respondents for contempt of the Court.
By retaining a copy of the written instruction dated 14.09.2023 in the record of this case, Contempt Case No.614/2023 stands closed. Registry to list the connected matters for orders after two weeks.
JUDGE Comparing Assistant