Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(3) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959 (3)Where there are co-sharers, such amount shall be distributed among them in proportion to the extent of the share held by each of them in the estate.
