Section 16(j) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959
(j)the licensee shall, within three months of the completion of the excavation operations submit to the Director-General a summary report of the results of the excavation, and where the operations are carried on for a period of more than three months such report shall be submitted every quarter, and it shall be open to the Director--General to publish the report in his reports or reviews; and
