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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(i) in The Police Enhanced Penalties Ordinance, 2005

(i)a factor, broker, commission agent, delcredere agent, or any other mercantile agent by whatever name called and whether of the same description as herein before mentioned or not, who carries on the business of selling, purchasing, supplying or distributing goods or not;