Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 7 in Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954

7. Power to make rules.

- The State Government may make rules to carry out the purposes of this Act.