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[Cites 0, Cited by 0] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(23) in Tamil Nadu District Municipalities Act, 1920

(23)for the registration of births, deaths and marriages;[(23-A) for the training and licensing of dhais and midwives;] [This clauses was inserted by section 125(iv) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tail Nadu Act X of 1930).]