Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 46 in Uttaranchal Value Added Tax Act, 2005 46. Power to seek Assistance from Police etc. - An officer exercising power under Section 42, Section 43 or Section 48 may take the assistance of police or other officer or officers of the State.
