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Punjab-Haryana High Court

Surjit Singh vs Manpreet Kaur And Others on 22 March, 2012

Author: Rajive Bhalla

Bench: Rajive Bhalla, Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           Criminal Appeal No.1208-DB of 2010
                           Date of Decision: 22.3.2012


Surjit Singh                                .Appellant-complainant

Versus

Manpreet Kaur and others                    ..Respondents


CORAM:HON'BLE MR. JUSTICE RAJIVE BHALLA
      HON'BLE MR. JUSTICE RAKESH KUMAR JAIN

Present: Mr. Gorakh Nath, Advocate for the appellant

         Mr. Manoj Bajaj, Additional Advocate General,
         for the State of Punjab.


RAJIVE BHALLA, J.

For orders, see Criminal Appeal No.557-DB of 2010 titled as Manpreet Kaur Versus State of Punjab, decided on 22.03.2012.

( RAJIVE BHALLA ) JUDGE ( RAKESH KUMAR JAIN ) 22.3.2012 JUDGE VK