Punjab-Haryana High Court
Surjit Singh vs Manpreet Kaur And Others on 22 March, 2012
Author: Rajive Bhalla
Bench: Rajive Bhalla, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Criminal Appeal No.1208-DB of 2010
Date of Decision: 22.3.2012
Surjit Singh .Appellant-complainant
Versus
Manpreet Kaur and others ..Respondents
CORAM:HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. Gorakh Nath, Advocate for the appellant
Mr. Manoj Bajaj, Additional Advocate General,
for the State of Punjab.
RAJIVE BHALLA, J.
For orders, see Criminal Appeal No.557-DB of 2010 titled as Manpreet Kaur Versus State of Punjab, decided on 22.03.2012.
( RAJIVE BHALLA ) JUDGE ( RAKESH KUMAR JAIN ) 22.3.2012 JUDGE VK