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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(2)(i) in The West Bengal Factories Rules, 1958

(i)working cylinders of steam engines or prime movers, feed pump and steam trapes, turbine casings, compressor cylinders, steam separators or dryers, steam strainers, steam de-super-heaters, [xxxx] [Omitted by West Bengal Factories (Amendment) Rules, 1991.], air receivers for fire sprinkler installations, air receivers of monotype machines provided the maximum working pressure of the air receiver does not exceed 1.33 kg. Per sq.cm. (20 lbs./sq.in) and the capacity [85] [Substituted by ibid.] litres (3 cu.ft), air receivers of electrical circuit breakers, air receivers or electrical relays, air vessels on pumps, pipe coils, accessories of instruments and appliances, such as cylinders and piston assemblies used for operating relays and interlocking type of guards, vessels with liquids subjected to static head only, and hydraulically operating cylinders other than any cylinder communicating with an air loaded accumulator.