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Madhya Pradesh High Court

Mukesh Guru vs The State Of Madhya Pradesh on 15 April, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 28213 of 2019 (MUKESH GURU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-04-2024 Parties through their counsel.

Learned State counsel prays for and is granted four weeks time to file reply.

As prayed, list after four weeks.

(VIVEK JAIN) JUDGE MISHRA Signature Not Verified Signed by: ARVIND KUMAR MISHRA Signing time: 4/16/2024 12:49:54 PM