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[Cites 0, Cited by 0] [Section 325(1)] [Section 325] [Entire Act]

State of Maharashtra - Subsection

Section 325(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)if such person is not found by giving or tendering it to some adult member or servant of his family found at his usual place of residence or at his last known place of abode;