Custom, Excise & Service Tax Tribunal
Shri Shiv Ambica Clearing And ... vs Cc Sea Ch - Viii on 14 February, 2019
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
SZB, CHENNAI
DATE : 14/02/2019
COURT : Division Bench B1
CASE NO:C/EH / 41606 / 2018, C/41952/2018
Shri Shiv Ambica Clearing and Forwarding P Ltd VS CC SEA Ch - VIII
(Appellant) (Respondent)
APPEARANCE FOR APPELLANT : Shri R. Ravikumar, Advocate FOR RESPONDENT : Shri Jagan Babu, AC (AR) CORAM HON'BLE TECHNICAL MEMBER : Shri Madhu Mohan Damodhar HON'BLE JUDICIAL MEMBER : Shri P.Dinesha ORDER SHEET Prayer for early hearing is acceded to. EH granted. Hearing is fixed on 20.3.2019.
( Madhu Mohan Damodhar) TECHNICAL MEMBER ( P.Dinesha) JUDICIAL MEMBER