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Custom, Excise & Service Tax Tribunal

Shri Shiv Ambica Clearing And ... vs Cc Sea Ch - Viii on 14 February, 2019

          CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL

                                       SZB, CHENNAI

                                                                           DATE : 14/02/2019
                                 COURT : Division Bench B1

                        CASE NO:C/EH / 41606 / 2018, C/41952/2018

           Shri Shiv Ambica Clearing and Forwarding P Ltd VS CC SEA Ch - VIII
                                (Appellant) (Respondent)

APPEARANCE FOR APPELLANT : Shri R. Ravikumar, Advocate FOR RESPONDENT : Shri Jagan Babu, AC (AR) CORAM HON'BLE TECHNICAL MEMBER : Shri Madhu Mohan Damodhar HON'BLE JUDICIAL MEMBER : Shri P.Dinesha ORDER SHEET Prayer for early hearing is acceded to. EH granted. Hearing is fixed on 20.3.2019.

( Madhu Mohan Damodhar) TECHNICAL MEMBER ( P.Dinesha) JUDICIAL MEMBER