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Bombay High Court

Mr. Sandip Raghunath Bhavekar vs The State Of Maharashtra And Ors on 21 January, 2019

Author: A.K. Menon

Bench: A.K. Menon

hcs
                                                                     43.w10923.18.odt

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION


                              WRIT PETITION NO.10923 OF 2018


      Sandip R.Bhavekar                             .. Petitioner.
             Vs.
      State of Maharashtra & Ors.                   .. Respondents


                                           WITH
                               WRIT PETITION NO.10967 OF 2018


      Samadhan Sakharam Phatak                      .. Petitioner
             Vs.
      Executive Engineer,
      Irrigation Project, Ratnagiri                 .. Respondent


                                           WITH
                               WRIT PETITION NO.11000 OF 2018


      Bhagwan Tanaji Sawant                         .. Petitioner
             Vs.
      Executive Engineer,
      Irrigation Project, Ratnagiri                 .. Respondent


                                           WITH
                               WRIT PETITION NO.11005 OF 2018


      Shahaji Shripati Yadav                        .. Petitioner
             Vs.
      Executive Engineer,
      Irrigation Project, Ratnagiri                 .. Respondent



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                                                                           43.w10923.18.odt

                                             WITH
WRIT PETITION NOS.5832/2018, 5833/2018, 5835/2018, 5836/2018,
5843/2018,            5904/2018,         5905/2018,         5907/2018,          7290/2018,
7291/2018, 10923/2018, 10967/2018, 11000/2018 and 11005/2018


Mr.R.S.Mirpury for the Petitioner in WP No.10923/2018.
Mr.Omkar          Bhat      i/b     Mr.S.S.Koregave   for    the    Petitioners       in    WP
Nos.10967/2018, 11000/2018 and 11005/2018.
Mrs.Vaishali Nimbalkar AGP for the State.


                                    CORAM : A.K. MENON, J.

DATED : 21ST JANUARY, 2019 P.C. :

1. Writ Petition Nos.10923/2018, 10967/2018, 11000/2018 and 11005/2018 are stated to be unconnected with rest of the matters.

Accordingly, that petitions are detagged and to be shown as per CMIS, however, Writ Petition No.10923/2018 does not pertain to the assignment of this Court. Registry to verify and place WP No.10923/2018 before the appropriate Court.

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