Bombay High Court
Mr. Sandip Raghunath Bhavekar vs The State Of Maharashtra And Ors on 21 January, 2019
Author: A.K. Menon
Bench: A.K. Menon
hcs
43.w10923.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.10923 OF 2018
Sandip R.Bhavekar .. Petitioner.
Vs.
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO.10967 OF 2018
Samadhan Sakharam Phatak .. Petitioner
Vs.
Executive Engineer,
Irrigation Project, Ratnagiri .. Respondent
WITH
WRIT PETITION NO.11000 OF 2018
Bhagwan Tanaji Sawant .. Petitioner
Vs.
Executive Engineer,
Irrigation Project, Ratnagiri .. Respondent
WITH
WRIT PETITION NO.11005 OF 2018
Shahaji Shripati Yadav .. Petitioner
Vs.
Executive Engineer,
Irrigation Project, Ratnagiri .. Respondent
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WITH
WRIT PETITION NOS.5832/2018, 5833/2018, 5835/2018, 5836/2018,
5843/2018, 5904/2018, 5905/2018, 5907/2018, 7290/2018,
7291/2018, 10923/2018, 10967/2018, 11000/2018 and 11005/2018
Mr.R.S.Mirpury for the Petitioner in WP No.10923/2018.
Mr.Omkar Bhat i/b Mr.S.S.Koregave for the Petitioners in WP
Nos.10967/2018, 11000/2018 and 11005/2018.
Mrs.Vaishali Nimbalkar AGP for the State.
CORAM : A.K. MENON, J.
DATED : 21ST JANUARY, 2019 P.C. :
1. Writ Petition Nos.10923/2018, 10967/2018, 11000/2018 and 11005/2018 are stated to be unconnected with rest of the matters.
Accordingly, that petitions are detagged and to be shown as per CMIS, however, Writ Petition No.10923/2018 does not pertain to the assignment of this Court. Registry to verify and place WP No.10923/2018 before the appropriate Court.
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