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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(6) in Rajasthan Religious Buildings and Places Act, 1954

(6)The provisions of section 8 shall mutatis mutandis apply to an order made by the Collector under sub-section (4) in the same mariner as they apply to an order made under section 7.] [Inserted by Rajasthan 7 of 1988.]