Allahabad High Court
State Of U.P. Thru Secy. P.W.D. & 4 Ors. vs Krishna Murari Shukla & 4 Ors. ( S/S ... on 27 October, 2017
Bench: Dilip B. Bhosale, Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- SPECIAL APPEAL No. - 792 of 2006 Appellant :- State Of U.P. Thru Secy. P.W.D. & 4 Ors. Respondent :- Krishna Murari Shukla & 4 Ors. ( S/S 4543/2006 ) Counsel for Appellant :- Standing Counsel Counsel for Respondent :- V.K. Shukla,A.R Khan,Abdul Razzaque Khan Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Vivek Chaudhary,J.
In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.
Order Date :- 27.10.2017
Rajneesh DR-PS)
(Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)