Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act] State of Odisha - Subsection Section 123(2)(xxviii) in The Orissa Development Authorities Act, 1982 (xxviii)rules for regulating the borrowing by the Authority under Sub-section (9) of Section 77;