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State of West Bengal - Section

Section 11A in The West Bengal Khadi And Village Industries Board Act, 1959

11A. [ State Government may depute officers in the meetings of the Board. [Section 11A inserted by W.B. Act 35 of 1983.]

- The State Government may depute one or more of its officers to attend the meetings of the Board and to take part in the proceedings thereof, but he or they shall have no right to vote in such meetings.]