Section 59(1)(e) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

(e)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been given; or

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