(a)Notwithstanding anything contained in any provision of these Rules the State Government may declare any number of days in a year as "DRY DAY". No sale or consumption of liquor in any "On" and "Off" licensed premises shall take place on Dry Days.(b)The licensed premises shall remain closed and no business shall be transacted on the following days declared as Dry Days:(i)The first and last day of every month except 31st December every year.(ii)26th January (Republic Day)(iii)15th August (Independence Day)(iv)2nd October (Gandhi Jayanti)Arrangement of Premises for Vend of Foreign Liquor and Country Liquor
