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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(2)(d) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d)shall take necessary measures for the speedy execution of all works and development schemes of the Zilla Parishad;