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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Madhya Pradesh - Subsection

Section 71(1)(b) in The M.P. Municipal Corporation Act, 1956

(b)to furnish any return, plan, estimate, statement, account or statistics concerning or connected with any matter appertaining to the administration of this Act or the municipal government of the city;