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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(a) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(a)terminate the nomination of any whole-time member, who is not the servant of Government after giving him notice for a period of not less than three months or in lieu thereof on payment of an amount equal to his salary and allowances, if any, for a period of three months;