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State of Jharkhand - Section

Section 509 in Bihar Education Code, 1961

509. Caution Money.

- No boarder will be formally admitted to a hostel until he has paid the caution money prescribed. In Government hostels for High/Higher Secondary including Sarvodaya High Schools, the caution money for pupil is Rs. 2. The caution money must not be utilised during the period of a boarder's residence for the realisation of his fees or fines. It may be utilised in payment or part payment of breakages unpaid for at the time of boarder's leaving, or of charge due after he has left. It will be forfeited in cases of expulsion. If it is not required for any such charges, it will be returned to the boarder on his finally quitting the hostel.