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Supreme Court - Daily Orders

College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 18 August, 2025

                                                      1

     ITEM NO.54                             COURT NO.8                    SECTION IX

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s)            for   Special    Leave    to   Appeal   (C)    No(s).      13079-
     13081/2025

     [Arising out of impugned final judgment and order dated 24-03-2025
     in PIL(L) No. 12834/2024 24-03-2025 in WP No. 2703/2023 24-03-2025
     in WPL No. 24270/2024 passed by the High Court of Judicature at
     Bombay]

     COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE                            Petitioner(s)

                                                     VERSUS

     SUHAS HARI PINGLE & ORS.                                              Respondent(s)


     IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 116735/2025 - EXEMPTION FROM FILING O.T. IA No. 117898/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 116734/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES WITH SLP(C) No. 16906-16908/2025 (IX) IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 18-08-2025 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :
Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Ms. Pratibha Singh, Adv. Mr. Vikram Patralekh, Adv. Mr. Nakul Chaudhary, Adv.
Signature Not Verified
Ms. Shalini Tripathi, Adv. Mr. Aishwarya Sharma, Adv.
Digitally signed by VISHAL ANAND Date: 2025.08.19 18:26:55 IST
Reason: Mr. Himanshu Gupta, Adv.
Mr. Vikas Singh, Sr. Adv.
2
Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Roddam Prashanth Reddy, Adv. Mr. Poornachandiran R, Adv. Ms. Sivani Kms, Adv.
Ms. Deepeika Kalia, Adv. Ms. Vasudha Singh, Adv. Mr. Sudeep Chandra, Adv. Mr. Vairawan A.s, AOR For Respondent(s) :
Mr. Sudhanshu Chaudhari, Sr. Adv. Mr. V M Thorat, Adv.
Mr. Samrat Krishnarao Shinde, AOR Ms. Pranjal Chapalgaokar, Adv. Ms. Gautami Yadav, Adv.
Mr. Gaurav Sharma, Sr. Adv. Mr. Prateek Bhatia, AOR Mr. Dhawal Mohan, Adv. Mr. Paranjay Tripathi, Adv. Mr. Rajesh Raj, Adv.
Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv. Ms. Sneha Sanjay Botwe, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv. Mr. Chitransha Singh Sikarwar, Adv.
Mr. V. M Thorat, Adv.
Mr. Sagar Pahune Patil, AOR UPON hearing the counsel the Court made the following O R D E R
1. Issue fresh notice, returnable next week.
2. Dasti, in addition, is permitted.

(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)