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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(13)(b) in Mizoram (Land Revenue) Act, 2013

(b)the foundations, columns, girders, beams, supports, main walls, roofs, halls, corridors, lobbies, stairs, stairways, terrace, compound walls, fire escapes, wells, dumps and entrances and exits of the building ;