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Supreme Court - Daily Orders

Amjad Ali Mirza (Deceased) Through ... vs Board Of Waqfs, West Bengal on 15 July, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.10                               COURT NO.11                SECTION XVI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).14588-14589/2019

     (Arising out of impugned final judgment and order dated 20-02-2019
     in CO No.749/2018, 20-02-2019 in CO No.750/2018 passed by the High
     Court At Calcutta)

     AMJAD ALI MIRZA (DECEASED) THROUGH LEGAL
     REPRESENTATIVES                                                     Petitioner(s)

                                                     VERSUS

     BOARD OF WAQFS, WEST BENGAL & ORS.                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.95606/2019-EXEMPTION FROM FILING
     O.T.)

     Date : 15-07-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)
                                       Mr.   Jaideep Gupta, Sr. Adv.
                                       Mr.   Anirudha Chatterji, Adv.
                                       Mr.   Kunal Chatterji, AOR
                                       Mr.   Surya Prasad Chatterjee, Adv.
                                       Ms.   Maitrayee Banerjee, Adv.

     For Respondent(s)
                                       Mr. Huzefa Ahmadi, Sr. Adv.
                                       Mr. Rauf Rahim, AOR
                                       Ms. Manisha Pandey, Adv.

                                       Mr. Sukesh Ghosh, Adv.
                                       Mr. P.C. Das, Adv.
                                       Ms. Shashi Kiran, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petitions are dismissed.

Signature Not Verified

Pending application(s), if any, stands disposed of.

Digitally signed by ARJUN BISHT Date: 2019.07.18 09:49:46 IST Reason:
     (ARJUN BISHT)                                                    (RENU KAPOOR)
     COURT MASTER (SH)                                                BRANCH OFFICER