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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(1)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)a dealer and is -
(i)registered under this Act; or
(ii)required to be registered under this Act; or