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[Cites 0, Cited by 1] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(x) in The Protection Of Civil Rights Act, 1955

(x)the observance of any social or religious custom, usage or ceremony or [taking part in, or taking out, any religious, social or cultural procession] [substituted by Act 106 of 1976, Section 6, for "taking part in any religious procession" (w.e.f. 19.11.1976).]; or