Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987

(1)The prescribed authority may, for the purpose of carrying out the provisions of section 6, 7, 10, 11 and 22, by order, require any person to furnish such information in his possession relating to the scheduled lands as may be specified in such order.