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State of Karnataka - Section

Section 14 in Sri Sathya Sai University for Human Excellence Act, 2018

14. The Pro-Visitor.

(1)The Hon'ble Minister for Higher Education, Government of Karnataka shall be the Pro-Visitor of the University.
(2)The Pro-Visitor shall, when the Visitor is absent, preside at the Convocation of the University for conferring degrees and diplomas.