Supreme Court - Daily Orders
P.C Gopalakrishnan vs Union Of India . on 24 August, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
ITEM NO.16 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.568/2015
P.C GOPALAKRISHNAN Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for directions and office report)
Date : 24/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Deepak Prakash, Adv.
Mr. Subhaschandran,K.R. Adv.
Mr. Vishal Somani, Adv.
Mr. R. Dahiya, Adv.
Ms. Neelambari Perumal, Adv.
Ms. Usha Nandini. V,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the threshold learned Counsel for the Petitioner seeks leave to withdraw the Writ Petition so as to enable the Petitioner to approach the High Court. The Petition is dismissed as withdrawn with liberty as prayed for.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.08.25
16:28:48 IST
Reason: