Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Tripura - Subsection Section 89(1) in Tripura Police Act, 2007 (1)without lawful authority or reasonable cause enters or searches or causes to be entered or searched, any building, vessel, tent or palace ; or
