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State of Madhya Pradesh - Section

Section 1 in The M.P. Government Electrical Undertakings (Dues Recovery) Act, 1961

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1961.
(2)It extends to the whole of the State of Madhya Pradesh.
(3)It shall come into force at once.