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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Spices Board Act, 1986

(j)"owner" in relation to any land planted with cardamom plants, includes -
(i)any agent of the owner; and
(ii)a mortgagee, lessee or other person in actual possession of the land;